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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(7) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(7)The fire extinguishers and stirrup pumps shall be mounted on walls in such way that the handle is at a height of not more than 1.5 metres above the floor level. The fire extinguisher and stirrup pump shall be easily accessible and the passage leading to the fire extinguisher shall not be obstructed in any way. The fire fighting appliances in the auditorium shall be located in the manner as not to obstruct the passage aisles or reduce their width in any way.