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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(e) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964

(e)create posts and appoint officers and other employees of the Institute and define their duties and provide for the filling of temporary vacancies: