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Supreme Court - Daily Orders

The Karnataka Power Transmission ... vs Javarai Gowda on 5 October, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.14                              COURT NO.10                  SECTION IVA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No.16501/2015

     (Arising out of impugned final judgment and order dated 18/02/2015
     in WA No.8594/2012 passed by the High Court Of Karnataka At
     Bangalore)

     THE KARNATAKA POWER TRANSMISSION CORPORATION LTD.                    Petitioner(s)

                                                    VERSUS

     JAVARAI GOWDA AND ANR.                                               Respondent(s)

     Date : 05/10/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                 Mr. Shanth Kumar V. Mahale, Adv.
                                       For Mr. Rajesh Mahale,Adv.

     For Respondent(s)                 Mr. Manoj Prasad, Sr. Adv.
                                       Mr. Dharm Singh, Adv.
                                       For M/s Nuli & Nuli

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed.




                         (Sanjay Kumar-II)                              (Indu Pokhriyal)
                          Court Master                                    Court Master




Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2015.10.05
16:20:48 IST
Reason: