Supreme Court - Daily Orders
The Karnataka Power Transmission ... vs Javarai Gowda on 5 October, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.14 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.16501/2015
(Arising out of impugned final judgment and order dated 18/02/2015
in WA No.8594/2012 passed by the High Court Of Karnataka At
Bangalore)
THE KARNATAKA POWER TRANSMISSION CORPORATION LTD. Petitioner(s)
VERSUS
JAVARAI GOWDA AND ANR. Respondent(s)
Date : 05/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Shanth Kumar V. Mahale, Adv.
For Mr. Rajesh Mahale,Adv.
For Respondent(s) Mr. Manoj Prasad, Sr. Adv.
Mr. Dharm Singh, Adv.
For M/s Nuli & Nuli
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.10.05
16:20:48 IST
Reason: