Section 30 in Himachal Pradesh Technical University Act, 2014
30. Submission of Annual Report.
(1)The University shall prepare Annual Report for each financial year containing such particulars as the Board may specify and shall submit to the Board on or before such date as may be prescribed.(2)The copy of the Annual Report approved by the Board shall be submitted to the Government and the Government shall cause the same to be laid before the State Legislature in accordance with such provisions as may be laid down by the Government.
