Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Hire-Purchase (Repeal) Act, 2005 3. The Bill seeks to achieve the above object. [23rd June, 2005]An Act to repeal the Hire-Purchase Act, 1972.Be it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:
