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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Goa - Subsection

Section 112(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)The parent or guardian shall state the exact date of birth of his child or ward in the application for admission, in case of first admission, and in case of subsequent admissions on transfer the date of birth shall be taken from the school leaving certificate produced.