Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3)(b) in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

(b)he shall receive or cause to be received all petitions, applications or reference pertaining to the Commission;