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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

4. Estimation of vacancies in Municipal Schools.

- The Municipal Commissioner in respect of each category of posts of teachers specified in the Annexure to this Order in the Schools under the Municipal Council and for which posts he is the appointing authority, shall estimate every year the number of vacancies existing on the 1st April and also the vacancies likely to arise upto the end of September of that year and intimate the same to the member-Convenor of the District Selection Committee, duly indicating the number of vacancies reserved for various categories as per rules in force.