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[Cites 0, Cited by 0] [Section 21(3D)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(3D)(a) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(a)[ sub-sections (4) and (5) shall apply from the date of purchase of sugarcane from the growers;]