Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 8 in Jhargram University Act, 2017 8. Delegation of power. - The University may delegate such of its powers as it may dee m expedient to any of its authorities referred to in section 24 or to any of its officers, and may, at any time, withdrawn at its discretion any power so delegated.
