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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)To render reasonably adequate in-patient care, every clinical establishment having in-patient facilities including 'Day care centre' shall comply with such standards appropriate for that type of clinical establishment as mentioned in sub-rule (3) to (12) and mentioned in different schedules.Explanation. - 'day care centre' means clinical establishment having in-patient facility where persons to whom treatment of that kind or those kinds is provided are reasonably expected to be admitted and discharged on the same date without any overnight stay and shall include infertility clinic; dialysis centre; Medical Termination of Pregnancy (MTP) Clinic; and any such other Day care centre as may be notified.