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Calcutta High Court

The Pcit vs M/S. Paharpur Cooling Tower Ltd on 13 July, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                   ORDER SHEET
                    ITAT 412/2017; GA 3795/2017; GA 3796/2017

                          IN THE HIGH COURT AT CALCUTTA

                               Special Jurisdiction
                                     INCOME TAX

                                     ORIGINAL SIDE




                                  THE PCIT, CENTRAL-1

                                        Versus

                         M/S. PAHARPUR COOLING TOWER LTD.


     BEFORE:

     The Hon'ble JUSTICE ANIRUDDHA BOSE

The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA Date : 13th July, 2018.

Mr. S. Bhattacharyya, Adv.

Mr. S. Basu, Adv.

The Court : On the prayer of the assessee, hearing is adjourned till 24th July, 2018.

(ANIRUDDHA BOSE, J.) (MOUSHUMI BHATTACHARYA, J.) tk