Calcutta High Court
The Pcit vs M/S. Paharpur Cooling Tower Ltd on 13 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
ITAT 412/2017; GA 3795/2017; GA 3796/2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
INCOME TAX
ORIGINAL SIDE
THE PCIT, CENTRAL-1
Versus
M/S. PAHARPUR COOLING TOWER LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA Date : 13th July, 2018.
Mr. S. Bhattacharyya, Adv.
Mr. S. Basu, Adv.
The Court : On the prayer of the assessee, hearing is adjourned till 24th July, 2018.
(ANIRUDDHA BOSE, J.) (MOUSHUMI BHATTACHARYA, J.) tk