Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] Dadra And Nagar Haveli - Subsection Section 73(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (2)The composition and tenure of Committees referred to in clauses (a) to (g) shall be such as may be prescribed.
