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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(3)The Registrar may exempt persons holding specified qualifications from appearing at some specified papers.(Example- Law Graduates may be exempted from Departmental Examinations in Criminal & Civil Law.)