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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Chattisgarh - Subsection

Section 106(c) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)protruding nails, wire ties and other formwork accessories not required for subsequent concreting work are pulled, cut or otherwise made safe.