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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(10) in The U.P. Bottling of Foreign Liquor Rules, 1969

(10)On the last working day of every calendar month, after all the transactions for that day are made, the Excise Inspector incharge shall take the stock of unbottled and bottled liquor stored in the bottling bonded warehouse, enter into the prescribed registers and ascertain the wastage of liquor in the bottling operations and storage in the bonded warehouse.