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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(a) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(a)A person shall be admitted in a Home or Shelter on receiving an application in the prescribed form through any of persons mentioned in rule 10 above and his/her particulars will be recorded in the Register of Admissions and Discharge.