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State of Himachal Pradesh - Section

Section 26 in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

26. The Academic Council.

- The Academic Council of the Cluster University shall consist of the following :-
(a)the Vice-Chancellor;
(b)Principals of all the Constituent Colleges;
(c)two Principals of the Autonomous colleges or Affiliated Colleges nominated by the Vice-Chancellor;
(d)the Deans of Faculties of the Cluster University;
(e)four Professors or Associate Professors from constituent colleges of the Cluster University representing subjects other than those represented by the Principals, nominated by the Vice-Chancellor;
(f)two Professors or Associate Professors from the Autonomous Colleges or Affiliated Colleges of the Cluster University representing subjects other than those represented by the Principals, nominated by the Vice-Chancellor; and
(g)two Professors or Associate Professors of the Universities established in the State, nominated by the Vice-Chancellor.