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State of Bihar - Section

Section 50 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

50. Maintenance of khasra and rewriting of khasra and khatians.

- The khasra will be merely a plot index in the following form:-
Number ofkhatianin which entered in-
Khasra No. 1935 1936 1937 1938 1939
           
It will be convenient to rewrite entirely the khatians and khasras after a certain number of year when corrections have become numerous, under the orders of the Collector or Officer in charge of Government estates.