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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(a) in The Rabindra Mukta Vidyalaya Act, 2001

(a)the selection of [examination centres,] [Words inserted by W.B. Act 7 of 2002.] paper-setters, moderators, tabulators, examiners, invigilators, supervisors, and others employed in connection with the examinations conducted by the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] and the rates of remuneration to be paid to them,