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NCT Delhi - Section

Section 55 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

55. Supreme Authority of the University:-The Chancellor shall be the Supreme Authority of the University

and shall have the power to review the acts of the Board and the Senate and shall exercise all the powers of theUniversity not otherwise provided for by this Act or the Statutes.(SANJAY KUMAR AGGARWAL) Pr. Secy