Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 383] [Entire Act] State of Tamilnadu - Subsection Section 383(b) in Chennai City Municipal Corporation Act, 1919 (b)in any rule made under this Act in which this section is made applicable to such expenses,
