Section 60(2)(ii) in Gujarat Prohibition Act, 1949

[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Gujarat - Subsection

Section 60(2)(ii) in Gujarat Prohibition Act, 1949

(ii)there is a vacation period at the place from which and to which the said flowers are transported at the time when the said flowers are despatched or arrived, as the case may be.

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State of Gujarat - Subsection

Section 60(2)(ii) in Gujarat Prohibition Act, 1949