Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(1) in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980 (1)The Hotel Authority shall consist of the following members:-(a)a Chairman,(b)a Vice-Chairman, and(c)five other members,to be appointed by the State Government.
