Section 65(2)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(2)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(a)pass on order directing that the permission already granted to the transferor shall operate in favour of the transferee on the same terms and conditions subject to which the permission was granted to the transferor, with effect from the date of the transfer for the unexpired period of the permission; or

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State of Tamilnadu - Subsection

Section 65(2)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962