Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(2)(a) in The Bombay Identification of Prisoners Rules, 1936

(a)may, if the person to whom they relate is subsequently convicted, be retained by any of the following officers, namely :-