Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(p) in Statutes of the Homoeopathy University, Jaipur, 2011 (p)to establish and administer centres of the University or programmes of study of the university, both inside and outside the state of Rajasthan, subject to relevant law;
