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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(iii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(iii)to appoint from time to time teaching and ministerial staff as may be necessary on the recommendations of the selection committees constituted by regulations for this purpose;