Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 71 in The Electricity (Supply) Act, 1948 71. Rights and options to purchase under Act 9 of 1910 to vest in Board .- [ Repealed by the Indian Electricity (Amendment) Act , 1959 (32 of 1959), section 41 (w.e.f.5-9-1959).]
