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State of Odisha - Section

Section 67 in Orissa State Financial Corporation (Staff) Regulations, 1975

67. Officiating pay.

- An employee who is appointed to officiate in higher grade shall, so long as he/she shall, officiate on such a grade, draw an officiating pay equal to the difference between the substantive pay in the old scale and the stage in the scale of pay of the post to which he/she is appointed which is next above his/her substantive pay in the old scale provided that when the promotion so justify, the Managing Director may fix the pay of an employee in the higher scale at a stage not lower than the next above the employees pay in the old scale.