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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Uttarakhand - Subsection

Section 43(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)all public roads, which have been constructed or are maintained out of the Gram Nidhi and the stones and other materials thereof and also all trees, erections, materials, implements and things provided for such roads;