Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Article 199(1)] [Article 199] [Constitution]

Constitution Subarticle

Article 199(1)(d) in Constitution of India

(d)the appropriation of moneys out of the Consolidated Fund of the State;