Delhi High Court - Orders
M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 13 October, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12219/2023& CM APPL. 48005/2023
M/S ASSOCIATED FOREX
SERVICES LTD. AND ORS. .....Petitioners
Through: Ms. Anita Sahani, Adv.
versus
GOPAL CHAKRAVERTY AND ORS. .....Respondents
Through: Ms. Samyukta Dorman, proxy counsel
on behalf of Mr. Sumit Kumar,
advocate for R1.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 13.10.2025
1. This hearing has been done through hybrid mode.
2. It is already 05:45 PM.
3. In view of the part heard matters listed today, the matter could not be taken up hearing.
4. Re-notify on 11.03.2026.
AMIT SHARMA, J OCTOBER 13, 2025/mj/sg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2025 at 22:17:30