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Delhi High Court - Orders

M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 13 October, 2025

Author: Amit Sharma

Bench: Amit Sharma

                          $~61
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 12219/2023& CM APPL. 48005/2023
                                    M/S ASSOCIATED FOREX
                                    SERVICES LTD. AND ORS.                   .....Petitioners
                                                  Through: Ms. Anita Sahani, Adv.

                                                                  versus

                                    GOPAL CHAKRAVERTY AND ORS.            .....Respondents
                                                Through: Ms. Samyukta Dorman, proxy counsel
                                                         on behalf of Mr. Sumit Kumar,
                                                         advocate for R1.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                                  ORDER

% 13.10.2025

1. This hearing has been done through hybrid mode.

2. It is already 05:45 PM.

3. In view of the part heard matters listed today, the matter could not be taken up hearing.

4. Re-notify on 11.03.2026.

AMIT SHARMA, J OCTOBER 13, 2025/mj/sg This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2025 at 22:17:30