Section 14A in The Jammu and Kashmir Housing Board Act, 1976
14A. [ Entrustment of other functions to the Board. [Inserted by Act XXI of 1985, Section 2.]
- Notwithstanding anything contained in this Act, the Government may, from time to time and subject to such conditions, if any, as it may impose, entrust such other functions the Board as are not provided in this Act.]
