Central Information Commission
Shri Narendra Kumar vs Western Naval Command, Mumbai ... on 16 June, 2009
Central Information Commission
Appeal No. CIC/WB/A/2008/01391-SM dated 03.04.2008
Right to Information Act-2005-Under Section (19)
Dated: 16 June 2009
Name of the Appellant : Shri Narendra Kumar, Naval Dockyard, Mumbai Name of the Public Authority : CPIO, Western Naval Command, Mumbai (Ministry of Defence) The case was heard through videoconferencing.
On behalf of the Respondent, Commander S.K. Mishra, CPIO, was present.
This case was posted for hearing today. The Respondent was present in the Mumbai Studio of the NIC. He informed us that the Appellant passed away recently. Thus, though unfortunate, the appeal has become infructuous and is thus filed.
(Satyananda Mishra) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(Vijay Bhalla) Assistant Registrar CIC/WB/A/2008/01391-SM