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[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 19 in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

19. Grievance redressal mechanism.—

The State Government shall, by rules, determine appropriate grievance redressal mechanisms at the Block level and the district level for dealing with any complaint by any person in respect of implementation of the Scheme and lay down the procedure for disposal of such complaints.