Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 3 in Goa Lotteries (Regulation) Rules, 2003 3. Headquarters of the office of the Director. - The headquarters of the office of the Director shall be at Panaji, Goa, or at any other place as may be decided by the Government.
