Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5D(1)] [Section 5D] [Entire Act] State of Karnataka - Subsection Section 5D(1)(a) in Karnataka Tax on Entry of Goods Act, 1979 (a)on the basis of the return filed where he is satisfied that the return filed is correct and complete, or