Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 76 in Bhakta Kavi Narsinh Mehta University Act, 2015 76. Amendment of Gujarat 39 of 1965. - In the Saurashtra University Act, 1965,(Gujarat39 of 1965.) in the Schedule, entry 4 shall be deleted.
