Delhi High Court - Orders
South Delhi Municipal Corporation vs Mep Infrastructure Developers Ltd on 16 July, 2020
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~4 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 165/2020, CM APPL. 13389/2020, CM APPL. 13580/2020
SOUTH DELHI MUNICIPAL CORPORATION ..... Appellant
Through: Mr. Sanjay Jain, ASG with Ms.
Garima Prashad, Standing Counsel
along with Mr. Arkash Kumar and
Mr.Yuvraj Sharma, Advocates
Mr. Sandeep Sethi, Senior Advocate
with Mr. Rakesh Sinha and Mr.
Pawan Kumar Bansal, Advocates
Versus
MEP INFRASTRUCTURE DEVELOPERS LTD ..... Respondent
Through: Dr. Abhishek Manu Singhvi, Mr.
Mukul Rohatgi, Mr. Rajiv Nayar,
Senior Advocates with Mr. Rajiv
Dwivedi, Mr. Kartik Nayar and Mr.
Azem Samuel, Advocates.
+ LPA 167/2020 and CM APPL. 14462/2020
MEP INFRASTRUCTURE DEVELOPERS LTD ..... Appellant
Through: Dr. Abhishek Manu Singhvi, Mr.
Mukul Rohatgi, Mr. Rajiv Nayar,
Senior Advocates with Mr. Rajiv
Dwivedi, Mr. Kartik Nayar and Mr.
Azem Samuel, Advocates
versus
SOUTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondents
LPA 165/2020 & LPA 167/2020 Page 1 of 1
Through: Mr. Sanjay Jain, ASG with Ms.
Garima Prashad, Standing Counsel
along with Mr. Arkash Kumar and
Mr. Yuvraj Sharma, Advocates
Mr. Sandeep Sethi, Senior Advocate
with Mr. Rakesh Sinha and Mr.
Pawan Kumar Bansal, Advocates
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 16.07.2020 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19.
Mr. Sanjay Jain, learned Additional Solicitor General appearing on behalf of the South Delhi Municipal Corporation has concluded his submissions in LPA 165/2020.
It is 4:35 pm. List the appeals for arguments on behalf of the MEP Infrastructure Developers Ltd., on 24.07.2020.
SIDDHARTH MRIDUL, J TALWANT SINGH, J JULY 16, 2020/as/pa LPA 165/2020 & LPA 167/2020 Page 2 of 2