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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(1)(e) in Punjab Urban Planning and Development Building Rules, 2018

(e)Goods stored not higher than what is stated above table for the appropriate category or not higher than the eaves height of the roofs or within 1 m of a flat ceiling whichever is the lowest shall be regarded as moderate hazard storage. If the above conditions are not met, the risk shall be regarded as high hazard storage.