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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Permit of Chartered Electrical Safety Engineer shall be liable for cancellation or suspension by the sub-committee mentioned in sub-rule (1) above, in case of his engagement in any malpractices or incorrect certification.