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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Bihar - Subsection

Section 83(2)(g) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(g)training and capacity building of all personnel (Government and Non Government) working under the Act and development of training manuals and curriculum, development of a list of resource persons and publication of such materials and manuals for distribution among the stakeholders;