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State of Meghalaya - Section

Section 1 in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

1. Short title, extent and commencement.

(1)This Act may be called the Meghalaya Regulation of the Game of Arrow shooting and the Sale of Teer Tickets Act, 2018.
(2)It extends to the whole of Meghalaya.
(3)It shall be deemed to have come into force with effect from 1st July, 2017.