Madras High Court
Dr.S.Loganathan vs R.Jeyaprakash Narayanan :Respondent on 21 June, 2019
Author: S.S.Sundar
Bench: S.S.Sundar
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 21.06.2019
CORAM :
THE HONOURABLE MR.JUSTICE S.S.SUNDAR
C.R.P.(PD)(MD)No.2448 of 2010
1.Dr.S.Loganathan
2.Dr.L.Sanjeevi :Petitioners
vs.
R.Jeyaprakash Narayanan :Respondent
PRAYER: Civil Revision Petition filed under Article 115 of Code
Civil Procedure, to set aside the order, dated 03.11.2010, made in
I.A.No.14 of 2010 in O.S.No.08 of 2010 on the file of the District
Munsif Court, Theni.
For Petitioners : Mr.R.Suriya Narayanan
*****
ORDER
When the, matter is taken up for hearing today, the learned Counsel appearing for the revision petitioners sought permission of this Court to withdraw this petition. He has also made an endorsement to that effect.
http://www.judis.nic.in 2 S.S.SUNDAR, J.
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2. In view of the endorsement made by the learned Counsel for the revision petitioner, this Civil Revision Petition is dismissed as withdrawn. No costs.
Internet : Yes/No 21.06.2019
Index : Yes/No
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To
The District Munsif, Theni.
C.R.P.(PD)(MD)No.2448 of 2010 http://www.judis.nic.in