Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 10 in The North- Western Provinces And Oudh Act, 1890 10. Commencement of Part II. This Part shall come into force on such day 5 as the Chief Commissioner of Oudh may, by notification in the Official Gazette, direct.
