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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(1)Tabulated details which shall consist of important characteristics of the Bangalore metro railway or a portion thereof to be opened for public carriage of passengers, and in particular shall include-
(a)curve abstract in Form I;
(b)gradient abstract in Form II;
(c)bridge abstract in Form III,
(d)viaduct abstract in Form IV;
(e)important bridges abstract in Form V;
(f)ballast and permanent way abstract in Form VI;
(g)stations and station sites in Form VII;
(h)brief particulars of rolling stock in Form VII;
(i)brief particulars of traction installations in Form IX;
(j)power supply installation abstract in Form X;
(k)electrical crossings over metro railway tracks in Form XI;
(l)traction maintenance depot abstract in Form XII;
(m)ventilation, smoke management, fire safety and other measures in tunnels and stations in Form XIII; and
(n)signalling and train control and tele-communication systems in form XIV.