Telecom Regulatory Authority Of India - Subsection
Section 2(l) in International Telecommunication Cable Landing Stations Access Facilitation Charges and Co-location Charges Regulations, 2012
(l)"Reference Capacity" means the international submarine cable capacity, -(i)in the submarine cable system landing at the cable landing station in India;(ii)acquired whether on ownership basis or lease basis by the eligible Indian International Telecommunication Entity;(iii)activated by the owner of the submarine cable system or a member or members of consortium of submarine cable system;
