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State of Bihar - Section

Section 38 in Management and Working of the Forests

38. Return of Stores, tools and Plant. (Form No. 11).

- (i) A return (Form No. 11) of stores, tools & plants will be submitted to the Conservator of Forests by Divisional Forest Officers once a year on the 1st September.
(ii)Stores, tools and plant, should ordinarily be classified as follows:-
(a)Surveying and other instruments.
(b)Machinery.
(c)Tools.
(d)Office and rest-house furniture.
(e)Tents.
(f)Building materials, small stores and house fittings.
(g)Miscellaneous.