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Supreme Court - Daily Orders

Ch. Joseph vs The Telangana State Road Transport ... on 5 March, 2018

      ITEM NO.11                            REGISTRAR COURT. 2                     SECTION XII-A

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                       No(s).     36278/2017

      CH. JOSEPH                                                                 Petitioner(s)

                                                         VERSUS

      THE TELANGANA STATE ROAD TRANSPORT CORPORATION & ORS.Respondent(s)

      (FOR ADMISSION and I.R.)


      Date : 05-03-2018 This petition was called on for hearing today.



      For Petitioner(s)
                                           Mr. C. S. N. Mohan Rao, AOR

      For Respondent(s)                    Mr.Ashish Tiwari,Adv.
                                           Shri Arjun Krishnan,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The office report indicates that service of notice is complete on all the respondent, but no one has entered appearance on their behalf. However, Shri Arjun Krishnan, Ld.counsel undertakes to appear for the respondent No.1. He seeks and is given two week's time to file the vakalatnama and four weeks time to file the counter affidavit.

List the matter again on 18.04.2018.

SANJAY PARIHAR Signature Not Verified Registrar SB Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.03.05 16:56:51 IST Reason: